Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 63] [Section 23(4)] [Section 23] [Entire Act] Union of India - Subsection Section 23(4)(iii) in The Drugs And Cosmetics Act, 1940 (iii)the third, where taken, he shall send to the person, if any, whose name, address and other particulars have been disclosed under section 18A.