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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(ii) in Code of Regulations for Approved Nursery and Primary Schools

(ii)A pupil with a valid transfer certificate shall be admitted to the standard to which the transfer certificate declare him/her fit. The pupil should not be placed in a class higher or lower.