Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act] State of Jammu-Kashmir - Subsection Section 324(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000 (c)keeping horses, cattle or other quadruped animals or birds for transportation, sale or hire or for the sale of produce thereof; or