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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(2)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)he shall indicate in the sanction letter the amount recoverable out of the gratuity under sub-rule (4) of Rule 98;