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State of Uttar Pradesh - Section

Section 5 in The Greater Nainital Development Authority (Holding of Meetings and Conduct of Business) Regulations, 1986

5. Notice of the meeting.

- The Secretary shall send notice of the meeting to every member along with the agenda. In the case of ordinary meeting, notice shall be served at least 3 days before the date of the meeting and in case of extraordinary meeting at least 24 hours before the meeting.