Patna High Court - Orders
Kumar Gaurav vs The State Of Bihar on 6 December, 2023
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.56483 of 2023
Arising Out of PS. Case No.-3461 Year-2022 Thana- PATNA COMPLAINT CASE District-
Patna
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KUMAR GAURAV SON OF LATE LALIT KISHOR RESIDENT OF VILL
BRAHMA STHAN SUDHA MILK PARLOUR NEAR COMFED SCHOOL
EAST KURTHAUL P O KURTHAUL P S PARSA BAZAR DISTRICT
PATNA
... ... Petitioner/s
Versus
1. THE STATE OF BIHAR
2. RAGINI KUMARI WIFE OF KUMAR GAURAV, DAUGHTER OF
NAGINA SINGH RESIDENT OF VILLAGE- TARWAN PO- SUITHA, PS-
PARSA BAZAR, DIST- PATNA
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Sanjay Kumar Sinha
For the Opposite Party/s : Mrs.Sangeeta Sharma
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
4 06-12-2023As prayed by learned counsel for the petitioner, list this anticipatory bail application on 13.12.2023.
(Prabhat Kumar Singh, J) anay/-
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