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State of Jammu-Kashmir - Section

Section 38 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

38. [ Station Heat Rate. [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]

- The Station Heat Rate for biomass power projects using fossil fuel up to 15% of calorific value on annual basis, shall be as under till 31.03.2018:a. 4126 kcal/kWh for project using travelling grate boilers;b. 4063 kcal/kWh for project using AFBC boilers.]