Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act] State of Odisha - Subsection Section 113(2)(d) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (d)an authenticated copy of the receipt towards payment of the specified fee to the Authority as prescribed under Rule 18;