Supreme Court - Daily Orders
Mamta Garhewal vs Mithlesh Garhewal on 23 February, 2026
ITEM NO.1602 COURT NO.15 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 489/2026
MAMTA GARHEWAL Petitioner(s)
VERSUS
MITHLESH GARHEWAL Respondent(s)
FOR ADMISSION
IA No. 53828/2026 - EXEMPTION FROM FILING O.T.
IA No. 53826/2026 - STAY APPLICATION
Date : 23-02-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) :Mr. Nikhil Sharma, Adv.
Mr. Piyush Goel, Adv.
Ms. Siddhi Jain, Adv.
Mr. Saurabh Sharma, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable on 06.04.2026.
In the meantime, there shall be stay of further proceedings in Petition No.RCH HM 65 of 2025, titled as “Mithlesh Garhewal vs. Mamta Garhewal”, pending before the Court of Ld. Principal Judge, Family Court, Betul, Madhya Pradesh.
(VIJAY KUMAR) (POOJA KOHLI)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
Deepak Guglani
Date: 2026.02.27
11:26:22 IST
Reason: