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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(2)(c) in The Orissa Grama Panchayats Act, 1964

(c)fees on vehicles (including motor vehicles as defined in the Motor Vehicles Act, 1939 (4 of 1939) or pack animals bringing, or on persons carrying any goods for sale in such market;