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State of Madhya Pradesh - Section

Section 69 in The M.P. Vishwavidyalaya Adhiniyam, 1973

69. [ Modification of this Act in its application to the University established after 1st January, 1983 or to be established at any time thereafter. [Inserted by M.P. Act No. 30 of 1988.]

- In its application to the University established after the 1st day of January, 1983 or to be established at any time thereafter the provisions of this Act shall be subject to the modification specified in the Fourth Schedule :Provided that the person elected under clause (iii) of sub-section (1) of Section 23, before the commencement of the Madhya Pradesh Vishwavidyalaya (Sanshodhan) Adhiniyam, 1988 shall continue to hold their office as members of the Executive Council till the expiry of their term of office notwithstanding the modification specified in the said Schedule.] [Substituted by M.P. Act No. 10 of 1978.]The First Schedule[See Section 2 (i)]Enactments Repealed