Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] Union of India - Subsection Section 61(j) in Life Insurance Corporation of India (Staff) Regulations, 1960 (j)Leave ordinarily begins on the day from which charge is handed over and ends on the day preceding that on which charge is resumed.
