Gujarat High Court
Bhupendrasinh vs State on 23 December, 2010
Author: M.R. Shah
Bench: M.R. Shah
Gujarat High Court Case Information System
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SCA/8957/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 8957 of 2010
=========================================
BHUPENDRASINH
DEVIDAYALSINH RAJPUT - Petitioner(s)
Versus
STATE
OF GUJARAT THROUGH SECRETARY & 6 - Respondent(s)
=========================================
Appearance
:
MR NM
KAPADIA for
Petitioner(s) : 1,
GOVERNMENT PLEADER for Respondent(s) : 1,
None
for Respondent(s) : 2 - 7.
=========================================
CORAM
:
HONOURABLE
MR.JUSTICE M.R. SHAH
Date
: 04/08/2010
ORAL
ORDER
Leave to amend.
Petitioner to carry out the amendment by 9th August 2010.
S.O. to 11th August 2010.
(M.R. Shah, J.) *menon Top