Gauhati High Court
M/S. A.S. Timber Merchant And Anr vs Green Valley Industries Ltd on 22 February, 2019
Author: Suman Shyam
Bench: Suman Shyam
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GAHC010019262019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Rev.P. 66/2019
1:M/S. A.S. TIMBER MERCHANT AND ANR.
A PROPRIETORIAL CONCEN, THROUGH ITS PROPRIETOR-
MR. ISMAIL AHMED
S/O LT. NAZIR ALI
HAVING ITS PLACE OF BUSINESS A HOUSE NO. 97, SIXMILE NEAR
BAGHORBARI TINIALI, PANJABARI ROAD, P.S. SATGAON CHACHAL,
GUWAHATI - 781037,
DIST. KAMRUP (M), ASSAM
2: MR ISMAIL AHMED
S/O LT. NAZIR ALI
PROPRIETOR OF M/S A.S. TIMBER MERCHANT
HOUSE NO. 97
SIXMILE
NEAR BAGHORBARI TINIALI
PANJABARI
ROAD
P.S. SATGAON CHACHAL
GUWAHATI-781037
DIST. KAMRUP (M)
ASSA
VERSUS
1:GREEN VALLEY INDUSTRIES LTD.
A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 AND
HAVING ITS REGISTERED OFFICE AT-
VILL- NONGSNING,
P.O. CHEIHRUPHI,
P.S. KHLIERRIAR
DIST JAINTIA HILLS,
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MEGHALAYA- 793200
AND ITS OFFICE AT-
4TH FLOOR, L.B. PLAZA G.S. ROAD, BHANGAGARH,
P.S. PALTAN BAZAR, GUWAHATI- 781005, ASSAM
Advocate for the Petitioner : MR. I CHOUDHURY
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
22.02.2019 It is submitted at the bar that the petitioners' counsel is in bereavement and therefore, adjournment has been prayed for in this case.
Prayer allowed.
List the matter after a week for motion.
JUDGE Comparing Assistant