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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(i) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(i)In cases of well established institution undertaking big construction projects, Government, as its discretion may release initial instalments of the grant-in-aid in advance of the expenditure.