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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(vi) in Jawaharlal Nehru Technological Universities Act, 2008

(vi)to determine and regulate the policies relating to all the affairs of the University in accordance with the provisions of this Act and the statutes, Ordinances and regulations made thereunder;