Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(1) in Gujarat District Planning Committees Rules, 2016

(1)an election is to be held of (number in figure and words) ...........................................................members to the (name of District)...........................District Planning Committee by, and from amongst, the elected members of the* (District Panchayat / Municipalities) in the district.