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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(w) in The U.P. Co-operative Societies Rules, 1968

(w)"Production and Sale Society", means a co-operative society-
(i)which is not a credit society, and
(ii)'the primary object whereof is to grow, produce or process goods and sell the same or to help its members in the growth, production or processing of goods or to sell the goods grown, produced or processed by its members;
(x)"Primary Society" means a co-operative society, ordinary membership whereof is not open to any other co-operative society: