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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(1)(i) in Delhi Motor Vehicles Rules, 1993

(i)The licensing authority for the purpose of tour, operator excursion agent/travelling agent licence shall be any officer empowered by Secretary [(Tourism)] [Substituted vide notification no. 23 (127)/2007/Tpt/Ops./92 dated 24-03-2009].