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Patna High Court - Orders

Jmd Chain Stores Ltd vs State Of Bihar Through The Commissioner ... on 9 August, 2016

Author: Hemant Gupta

Bench: Hemant Gupta, Ahsanuddin Amanullah

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.8899 of 2016
                     ======================================================
                     JMD Chain Stores Ltd
                                                                           .... .... Petitioner/s
                                                       Versus
                     State of Bihar through the Commissioner of Commercial Taxes & Anr
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   Mr. D.V.Pathy, Advocate
                                                  Mrs. Manju Jha, Advocate
                     For the Respondent/s       : Mr. Vikash Kumar, S.C.-11
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
                                and
                                HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                                              ORAL ORDER
                     (Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)

7       09-08-2016

At the request of learned counsel for the petitioner, list this case on 11th of August, 2016.

(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Narendra/-

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