Patna High Court - Orders
Jmd Chain Stores Ltd vs State Of Bihar Through The Commissioner ... on 9 August, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8899 of 2016
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JMD Chain Stores Ltd
.... .... Petitioner/s
Versus
State of Bihar through the Commissioner of Commercial Taxes & Anr
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. D.V.Pathy, Advocate
Mrs. Manju Jha, Advocate
For the Respondent/s : Mr. Vikash Kumar, S.C.-11
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CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
7 09-08-2016At the request of learned counsel for the petitioner, list this case on 11th of August, 2016.
(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Narendra/-
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