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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(m) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(m)"sawmill" means an industrial unit with machinery and equipments, whether in a fixed structure or enclosure or not, for sawing round logs into timber, beams, scant-lings, planks or battens and for planing the sawn pieces;