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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2) in Punjab Boiler Operation Engineers' Rules, 2001

(2)If on enquiry the Member-Secretary is satisfied that any statement made by he applicant for the issue of a duplicate certificate is false, he shall report the case to the Board of Examiners at its next meeting and the Board of Examiners may cancel the certificate or permit the grant as aforesaid of a duplicate certificate either immediately or after such period, not exceeding twelve months, as the Board of Examiners may think fit having regard to the circumstances of each case.