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[Cites 0, Cited by 1] [Section 21AA(1)] [Section 21AA] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21AA(1)(c) in Andhra Pradesh Co-Operative Societies Act, 1964

(c)he is found responsible for making any appointment to any post in the society in contravention of the relevant service rules and regulations.