Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(iii) in Tamil Nadu Town and Country Planning Act, 1971 (iii)the determination of the size and shape of every reconstituted plot for rendering it suitable so far as may be,. for planning purposes including building purposes;
