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Supreme Court - Daily Orders

M/S Katwa Udyog Ltd vs Union Of India on 23 April, 2018

     ITEM NO.29                          REGISTRAR COURT. 1                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   16021/2016

     M/S KATWA UDYOG LTD                                                 Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)



     Date : 23-04-2018 This petition was called on for hearing today.



     For Petitioner(s)
                                       Ms Shreyasi Kunwar, Adv.
                                       M/S. Lawyer S Knit & Co, AOR

     For Respondent(s)
                                       Mr Deepak Tyagi, Adv.
                                       Mr. Mukesh Kumar Maroria, AOR
                                       Mr. Balaji Srinivasan, AOR
                                       Mr. V. N. Raghupathy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent nos. 1 and 2 have filed counter affidavit. Respondent nos. 3 and 4 are granted four weeks time as last opportunity for filing counter affidavit.

Opportunity to respondent no.5 to file counter affidavit has already been declined.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to file counter affidavit stands declined.

Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.04.26 15:24:36 IST Reason:

KAPIL MEHTA Registrar 23.04.2018 hj