Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(2) in The Constitution of Delhi Water Board (2)The designations of the employees of the Corporation working under the Delhi Water Supply and Sewage Disposal Undertaking shall remain the same until modified by the Board.
