Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 43(1)] [Section 43] [Entire Act] Union of India - Subsection Section 43(1)(i) in Motor Vehicles Act, 1939 (i)regarding the fixing of fares and freights [(including the maximum and minimum in respect thereof)] for stage carriages, contract carriages and public carriers ;