Supreme Court - Daily Orders
Sumit Narang vs Rajesh Rathi on 28 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.36 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21065/2017
(Arising out of impugned final judgment and order dated 26-07-2017
in IA No. 1520/2016 passed by the High Court Of M.P. At Indore)
SUMIT NARANG Petitioner(s)
VERSUS
RAJESH RATHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.74679/2017-EXEMPTION FROM FILING
O.T.)
Date : 28-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Karan Khanna, Adv.
Mr. Aniket Bhattacharya, Adv.
Mr. Arjun Aggarwal, Adv.
Ms. Ruchi Kohli, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.
Permission granted.
The Special Leave Petition is dismissed as withdrawn. (R. NATARAJAN) Signature Not Verified (SAROJ KUMARI GAUR) COURT MASTER Digitally signed by R.NATARAJAN Date: 2017.08.28 COURT MASTER 16:46:29 IST Reason: