Section 1 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
1. Short title commencement and application.
- (i) These Statutes may be called the Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990.(ii)They shall come into force at once.(iii)They shall apply to all the Agricultural Universities in the State of Maharashtra.
