Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Rajendra Mankumar Agarwal & Ors vs Bibby Financial Services India Ltd on 10 November, 2021

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~47
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +   CRL.M.C. 1818/2021
                                RAJENDRA MANKUMAR AGARWAL & ORS. ..... Petitioners
                                                      Through:   None.

                                                      versus

                                BIBBY FINANCIAL SERVICES INDIA LTD.
                                                                                    ..... Respondent
                                                      Through:    Mr. Simmi Bhamrah, Advocate.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                            ORDER

% 10.11.2021 No time left today. List on 13th January 2022.

RAJNISH BHATNAGAR, J NOVEMBER 10, 2021 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:13.11.2021 07:27