Delhi High Court - Orders
Rajendra Mankumar Agarwal & Ors vs Bibby Financial Services India Ltd on 10 November, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1818/2021
RAJENDRA MANKUMAR AGARWAL & ORS. ..... Petitioners
Through: None.
versus
BIBBY FINANCIAL SERVICES INDIA LTD.
..... Respondent
Through: Mr. Simmi Bhamrah, Advocate.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 10.11.2021 No time left today. List on 13th January 2022.
RAJNISH BHATNAGAR, J NOVEMBER 10, 2021 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:13.11.2021 07:27