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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(9) in Haryana Industry Facilitation Council (Arbitration) Rules, 2001

(9)The Council, or a party with the approval of the Council, may apply to court under Section 27 of the Arbitration and Conciliation Act, 1996 (26 of 1996), for assistance in taking evidence.