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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 115(1)(e) in Arunachal Pradesh Municipal Act, 2007

(e)and such other securities as may be held by the Municipality for the purpose of repayment of loans from time to time raised by it by issue of debentures or otherwise.