Kerala High Court
Fathima Thangal Rawther vs Pathanthitta Municipality on 20 February, 2008
Author: Pius C.Kuriakose
Bench: Pius C.Kuriakose
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP No. 25206 of 1999(A)
1. FATHIMA THANGAL RAWTHER
... Petitioner
Vs
1. PATHANTHITTA MUNICIPALITY
... Respondent
For Petitioner :SRI.B.S.SWATHY KUMAR
For Respondent :SRI.A.N.RAJAN BABU
The Hon'ble MR. Justice PIUS C.KURIAKOSE
Dated :20/02/2008
O R D E R
PIUS.C.KURIAKOSE, J.
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O.P.No.25206 OF 1999
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Dated this the 20th day of February, 2008
JUDGMENT
It is submitted on behalf of Sri.Swathy Kumar that the original petition has become infructuous. Original Petition is dismissed as infructuous.
PIUS.C.KURIAKOSE JUDGE sv.