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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(18) in Bihar Biological Diversity Rules, 2017

(18)to prepare the annual budget of the Board incorporating its own receipts as also the devolution from the State and Central Government:provided that the allocation by the Central Government shall be operated in accordance with the budget provisions as approved by the Central Government;