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[Cites 0, Cited by 0] [Section 16(12)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(12)(c) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(c)The re-examination, if necessary, shall be arranged by the Management at its own cost, if any, and any expenditure on this account shall not be held admissible for grant.