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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1)(d) in The Delhi Narcotic Drugs Rules, 1985

(d)chemist desiring to possess manufactured drugs or preparations containing manufactured drugs and sell such drugs or preparations on prescription, shall make an application to the Collector for the grant of licence in Form D.D. 11.