Supreme Court - Daily Orders
Indian Bank vs Odat Gmbh on 29 April, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.41 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4681/2024
INDIAN BANK & ORS. Appellant(s)
VERSUS
ODAT GMBH & ORS. Respondent(s)
IA No.81148/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.81150/2024-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 81148/2024 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 81150/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
Date : 29-04-2025 This matter was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Amol Chitale, Adv.
Mr. Santosh Kumar Ray, Adv.
Ms. Sonia Dube, Adv.
Ms. Kanchan Yadav, Adv.
Ms. Rituparna Sanyal, Adv.
Ms. Zeba Khan, Adv.
Ms. Saumya Sharma, Adv.
Mr. Tanishq Sharma, Adv.
M/s. Legal Options, AOR
For Respondent(s) Ms. Purti Gupta, AOR
Ms. Henna George, Adv.
Mr. Shaunak Mitra, Adv.
Mr. Dripto Majumdar, Adv.
Mr. Akash Agarwal, Adv.
Mr. Rohit Amit Sthalekar, AOR
M/s. Parekh & Co., AOR
Ms. Aditi, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Signature Not Verified Digitally signed by babita pandey Date: 2025.04.30 The appeal is not taken up for hearing today.
19:10:39 IST Reason:Re-list in the week commencing 21.07.2025.
(BABITA PANDEY) (R.S. NARAYANAN) AR-CUM-PS ASSISTANT REGISTRAR