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Supreme Court - Daily Orders

Indian Bank vs Odat Gmbh on 29 April, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.41                                COURT NO.1                  SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                           Civil Appeal No.    4681/2024

     INDIAN BANK & ORS.                                                     Appellant(s)
                                                      VERSUS

     ODAT GMBH & ORS.                                                       Respondent(s)

     IA No.81148/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and    IA     No.81150/2024-PERMISSION    TO     FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 81148/2024 - EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 81150/2024 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES

     Date : 29-04-2025 This matter was called on for hearing today.

     CORAM :                 HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s)                  Mr. Shyam Divan, Sr. Adv.
                                       Mr. Siddharth Bhatnagar, Sr. Adv.
                                       Mr. Amol Chitale, Adv.
                                       Mr. Santosh Kumar Ray, Adv.
                                       Ms. Sonia Dube, Adv.
                                       Ms. Kanchan Yadav, Adv.
                                       Ms. Rituparna Sanyal, Adv.
                                       Ms. Zeba Khan, Adv.
                                       Ms. Saumya Sharma, Adv.
                                       Mr. Tanishq Sharma, Adv.
                                       M/s. Legal Options, AOR

     For Respondent(s)                 Ms. Purti Gupta, AOR
                                       Ms. Henna George, Adv.

                                       Mr. Shaunak Mitra, Adv.
                                       Mr. Dripto Majumdar, Adv.
                                       Mr. Akash Agarwal, Adv.
                                       Mr. Rohit Amit Sthalekar, AOR

                                       M/s. Parekh & Co., AOR
                                       Ms. Aditi, Adv.

                             UPON hearing the counsel, the Court made the following
                                                 O R D E R

Signature Not Verified Digitally signed by babita pandey Date: 2025.04.30 The appeal is not taken up for hearing today.

19:10:39 IST Reason:

Re-list in the week commencing 21.07.2025.

(BABITA PANDEY) (R.S. NARAYANAN) AR-CUM-PS ASSISTANT REGISTRAR