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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1)(f) in Kolkata Municipal Corporation Building Rules, 2009

(f)that the site of the building or the work does not abut on a street or projected street and that there is no access to such building or work from any such street or by any passage from such street,