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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xiii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xiii)to approve the schedule of fees and other charges as may be prescribed by the statutes upon recommendation of the Kulpati;