Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(iii) in The U.P. Village Forests Joint Management Rules, 1997 (iii)to extract and sell resin in accordance with the provisions of the Uttar Pradesh Resin and Other Forest Produce (Regulation of Trade) Act, 1976;
