Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(2)(c) in West Bengal Municipal Act, 1993

(c)allocations from the Central Finance Commission and the State Finance Commission or other inter-Governmental transfers;