Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

International Treaty - Section

Section 3 in Agreement Between the Government of Republic of India and the Government of People's Republic of Bangladesh on the Transfer of Sentenced Persons

3. The requested State shall promptly inform the requesting State of its decision whether or not to agree to the requested transfer.

Article 6Consent and its verification