Section 2(n) in The Meghalaya Board of School Education Act, 1973
(n)[(i) "Principal Director" means the Principal Director of the Board;] [Substituted by Meghalaya Act 5 of 2006, Section 2.](ii)"Director Administrative Wing" means the Director in-charge Administrative Wing of the Board ;(iii)"Director, Accreditation and Controller of Examination", means the Director in-charge Accreditation and Controller of Examination of the Board ;(iv)"Director, [Regional] Shillong Office" means the Director in-charge [Regional] Shillong MBOSE Office of the Board ;(v)"Chief Accounts Officer", means the Chief Accounts Officer in-charge Finance Wing of the Board ;(vi)"Chief Academic Officer" means the Chief Academic Officer in-charge Academic Wing of the Board ;]
