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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Maharashtra - Subsection

Section 27A(1)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(a)The Chairman of all the Primary Agricultural Credit Societies and the Sarpanch of all the Village Panchayat, or their representatives, in the market area;