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[Cites 0, Cited by 0] [Section 198H] [Entire Act]

State of Tamilnadu - Subsection

Section 198H(b) in Tamil Nadu Panchayats Act, 1994

(b)the members of the Central Reserve Police Force to whom the Central Reserve Police Force Act, 1949 (Central Act XLVI of 1949) applies and serving in any part of this State;