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Chattisgarh High Court

Guru Ghasidas Mandir Samiti vs Jeevan Das 40 Fa/280/2018 Smt. Vimla ... on 9 May, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                            FA No. 227 of 2017

             Guru Ghasidas Mandir Samiti Versus Jeevan Das




09/05/2018

Mr. S. S. Baghel, counsel for the appellant.

Heard on I.A. No. 3, application for condonation of delay in filing the process fee.

Upon due consideration, the application is allowed. Delay is condoned.

Office to proceed.

List this case after six weeks.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit