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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(1) in Gujarat Organic Agricultural University Act, 2017

(1)The Registrar shall be a whole time salaried officer of the University and shall be an ex-officio Secretary of the Board and the permanent invitee in the meetings of all the councils of the University.