Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 34] [Section 56] [Entire Act] Union of India - Subsection Section 56(i) in The Banking Regulation Act, 1949 (i)shares acquired through funds provided by the State Government for that purpose;
