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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(5) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(5)Construction of Water-courses Restrictions for. - Not to construct or alter any canals, water-courses or drainage channel upon the land without the permission of a competent [Irrigation Officer] [Substituted by Notification dated 02.06.1970-Rajasthan Gazette, dated 02.06.1970.].