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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Haryana Legislative Assembly Speaker's and Deputy Speaker's (Advance for Motor Car) Rules, 1976

(2)______________________ (Signature and designation of the Borrower)(Signature of the witnesses)Signed by (name and designation)____________________________________________________for and on behalf of the Governor of Haryana in the presence of